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Radheshyam vs Hitesh Alias Himanshu And Anr ...
2024 Latest Caselaw 5440 Raj/2

Citation : 2024 Latest Caselaw 5440 Raj/2
Judgement Date : 23 August, 2024

Rajasthan High Court

Radheshyam vs Hitesh Alias Himanshu And Anr ... on 23 August, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2024:RJ-JP:35595]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

     S.B. Civil Miscellaneous Appeal No. 1874/2017

Radheshyam S/o Budhram Sen, R/o Village And Tehsil
Kotkasim, Distt. Alwar
                                                               ----Appellant
                                 Versus
1.      Hitesh @ Himanshu S/o Pradeep Kumar, R/o
        Village      And       Tehsil        Tijara,      Distt.      Alwar
        Driver/owner-Car No. Hr-26-Bd-8787
2.      Hdfc Ergo General Insurance Company Limited,
        C-302, Third Floor, Ansal Plaza, Hudco Place,
        Andrewganj, New Delhi-49 Through Its Manager
        Insurer-Car No. Hr-26-Bd-8787
                                                       ----Respondents

For Appellant(s) : Mr. Vinay Mathur, Adv For : Mr. Virendra Agrawal, Adv Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

23/08/2024

vihykFkhZ@izkFkhZ@vkgr dh vksj ls ;g vihy vUrxZr /kkjk 173 eksVj okgu vf/kfu;e U;k;ky; eksVj nq?kZVuk nkok vf/kdj.k vyoj ds }kjk ,e-,-lh- izdj.k la[;k 298@2012 esa ikfjr vokMZ o fu.kZ; fnukad 01-02-2017 ls O;fFkr gksdj is'k dh gSA vihyk/khu vokMZ ds ek/;e ls okgu nq?kZVuk esa vihykFkhZ ds vkgr gksus ij vyx&vyx enksa esa dqy 24]874@& :i;s izfrdj jkf'k 7 izfr'kr okf"kZd lk/kkj.k

[2024:RJ-JP:35595] (2 of 3) [CMA-1874/2017]

C;kt dh nj ls fnyk;s tkus dk vkns'k fn;k x;k gS] ftlesa c<ksrjh gsrq ;g vihy bl U;k;ky; ds le{k is'k dh x;h gSA chek dEiuh] okgu ekfyd vFkok pkyd dh vksj ls dksbZ vihy is'k ugha dh x;h gSA fo}ku vf/koDrk vihykFkhZ dk fuosnu gS fd nq?kZVuk esa dkfjr pksVksa ds dkj.k vkgr LFkk;h :i ls fu%'kDr gksdj dk;Z djus esa v{ke gks x;k Fkk] ysfdu bl en esa fo}ku vf/kdj.k }kjk dksbZ jkf'k ugh fnyok;h x;h gS] vr% bl en esa izfrdj jkf'k fnyok;s tkus dk fuosnu fd;kA fo}ku vf/koDrk chek daiuh dh vksj ls vihyk/khu fu.kZ; o vokMZ dks fof/klEer gksuk crk;k o vihy [kkfjt fd;s tkus dk fuosnu fd;kA nksuksa i{kksa ds rdksZa ds laca/k esa vfHkys[k dk voyksdu fd;k x;kA nq?kZVuk esa dkfjr pksVksa ds dkj.k ls vkgr dks dksbZ LFkk;h fu%'kDrrk dkfjr gqbZ gks] ,slk dksbZ nLrkost i=koyh ij miyC/k ugh gSA vr% bl en esa vkgr dksbZ izfrdj jkf'k izkIr djus dk vf/kdkjh ugh gSA 'ks"k enksa esa fo}ku vf/kdj.k }kjk tks izfrdj jkf'k fnyok;h x;h gS] og ;Fkksfpr gS rFkk mlesa gLr{ksi dh vko';drk ugha gSA mijksDr foospukuqlkj izLrqr vihy lkjghu gksus ls [kkfjt dh tkrh gS rFkk vihyk/khu fu.kZ; o vokMZ dh iqf"V dh tkrh gSA LFkxu ,oa vU; dksbZ izkFkZuk&i= ;fn yfEcr gksa rks os Hkh mDrkuqlkj fuLrkfjr fd, tkrs gSaA

[2024:RJ-JP:35595] (3 of 3) [CMA-1874/2017]

v/khuLFk vf/kdj.k dk vfHkys[k ;fn bl U;k;ky; dks izkIr gks j[kk gS rks bl vkns'k dh izfr ds lkFk ykSVk;k tkosA

(UMA SHANKER VYAS),J

MANISH SAINI /43

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