Sunita Kumari Berwa D/O Kailash Chand ... vs The State Of Rajasthan ...
2024 Latest Caselaw 5359 Raj/2

Rajasthan High Court

Sunita Kumari Berwa D/O Kailash Chand ... vs The State Of Rajasthan ... on 20 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:35100]
[2024:RJ-JP:35096]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                   S.B. Civil Writ Petition No. 9204/2020

Sunita Kumari Berwa D/o Kailash Chand Berwa, Aged About 25
Years, R/o Near Football Maidan, Post Phalodi, Todara (Prem
Nagar),      Tehsil     Sawaimadhopur,               District       Sawaimadhopur,
Rajasthan.
                                                                       ----Petitioner
                                       Versus
1.       The State Of Rajasthan, Through The Secretary Medical
         And    Health      Department,          Government          Of   Rajasthan,
         Jaipur.
2.       The Director (Public Health), Medical And Health Services,
         Rajasthan, Jaipur.
3.       Mission Director, National Health Mission (Nhm), Medical
         And Health Department, Swasthya Bhawan, Jaipur.
4.       The Chief Medical And Health Officer, Sawaimadhopur.
5.       The Block Chief Medical And Health Officer, Khandar,
         District Sawaimadhopur.
6.       The Medical Officer In Charge, Primary Health Centre,
         Lehsoda, Block Khandar, District Sawaimadhopur.
                                                                    ----Respondents

Connected with

S.B. Civil Writ Petition No. 9203/2020

Yogesh Kumar Dixit S/o Shambhoo Dayal, Aged About 43 Years, R/o Dixit Kutir, Near Of Raghunath Ji Temple, Vpo Alanpur, Tehsil And District Sawaimadhpur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. The Director (Public Health), Medical And Health Services, Rajasthan, Jaipur.

3. Mission Director, National Health Mission (Nhm), Medical And Health Department, Swasthya Bhawan, Jaipur.

[2024:RJ-JP:35100] (2 of 2) [CW-9204/2020] [2024:RJ-JP:35096]

4. The Chief Medical And Health Officer, Sawaimadhopur.

5. The Block Chief Medical And Health Officer, Khandar, District Sawaimadhopur.

6. The Medical Officer In Charge, Primary Health Centre, Lehsoda, Block Khandar, District Sawaimadhopur.

----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. Vigyan Shah, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/08/2024

Learned counsel for the petitioners wants to withdraw these

civil writ petitions.

The civil writ petitions are dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/339 & C-1

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