Mahendra vs State Of Raj Thr Dist Judge Ajmer ...
2024 Latest Caselaw 5349 Raj/2

Rajasthan High Court

Mahendra vs State Of Raj Thr Dist Judge Ajmer ... on 16 August, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:34809]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Civil Miscellaneous Appeal No. 3088/2018

                                   Mahendra Father/o Late Sh. Ranglal, Aged About 38
                                   Years, R/o 3246, Suttar Khana Mohalla, Nasirabad
                                   District Ajmer Raj
                                                                                            ----Appellant
                                                                   Versus
                                   1.     State Of Raj Thr Dist Judge Ajmer, Ajmer Raj
                                   2.     Major         Kamlesh,            Government            Senior
                                          Secondary School, Kent Nasirabad Ajmer
                                   3.     District       Education            Officer,       Madhyamik
                                          Secondary-First, Topdara, Ajmer Rajasthan
                                   4.     Smt. Chandrakanta Father/o Sh. Bannalal,
                                          R/o Sindhi Mandir Ke Piche, Ganesh Nagar,
                                          Adarsh Nagar Ajmer Rajasthan
                                                                                      ----Respondents

For Appellant(s) : None For : Mr. Govind Upadhyay, Adv. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

16/08/2024

No one is present on behalf of the appellant

even in second round.

In view of above, the civil misc. appeal is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /97

Powered by TCPDF (www.tcpdf.org)