Jitendra Singh Lahkodiya Anr vs State Panchayati Raj Depors ...
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Rajasthan High Court

Jitendra Singh Lahkodiya Anr vs State Panchayati Raj Depors ... on 12 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:34199]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 3258/2012

1.    Jitendra Singh Lahkodiya S/o Shri Ram Dayal, aged about 28
years, R/o village and Post Baragana, Tehsil Hindaun City,
District Karauli (Raj.)
2.    Madan Mohan Jatav S/o Shri Bharat Lal, aged about 23
years, R/o village Bandpura, Post Mandawara, Tehsil Hindaun
City, District Karauli (Raj.)
                                                                        ----Petitioners
                                        Versus
1.     The State of Rajasthan, through Principal Secretary, Rural
Development and Panchayati Raj Department, Jaipur.
2.     The District Programme Coordinator and District Collector
National Rural Employment Guarantee Scheme Rajasthan District
Karauli, Rajasthan.
3.    Additional District Programme Coordinator (EGS) and Chief
Executive Officer, Karauli, Rajasthan.
4.    Block     Development            Officer       and       Programme         Officer,
Employment Guarantee Scheme, Panchayat Samiti Hindaun City,
District Karauli.
                                                                      ----Respondents

Connected With S.B. Civil Writ Petition No. 17164/2012

1. Rakesh Kumar Gurjar S/o Shri Ganesh Lal Gurjar, aged about 22 years, R/o village and post Moodiyan, Tehsil Todabheem, District Karauli (Raj.)

2. Nahar Singh Meena S/o Shri Ganga Sahay Meena, aged about 34 years, village post khedi, Tehsil Todabheem, District Karauli (Raj.)

----Petitioners Versus

1. The State of Rajastjhan, through Principal Secretary, Rural Development and Panchayat Raj Department, Jaipur.

2. The District Programme Coordinator and District Collector National Rural Employment Guarantee Scheme Rajasthan District Karauli, Rajasthan.

3. Additional District Programme Coordinator (EGS) and Chief Executive Officer, Karauli, Rajasthan.

[2024:RJ-JP:34199] (2 of 2) [CW-3258/2012]

4. Block Development Officer and Programme Officer, Employment Guarantee Scheme, Panchayat Samiti Todabheem, District Karauli.

----Respondents

For Petitioner(s) : Mr. Vijay Pathak For Respondent(s) : Mr. Sanjay Bharti, DGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/08/2024

Learned counsel for the petitioners wants to withdraw these

civil writ petitions with liberty to get the same revived if the need

so arises.

These civil writ petitions are dismissed as withdrawn with

liberty as aforesaid. Pending application(s), if any, also stands

disposed of.

(MAHENDAR KUMAR GOYAL),J

DEEPA RANI s/671-672

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