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Kuldeep Singh vs State Of Rajasthan ...
2023 Latest Caselaw 7728 Raj

Citation : 2023 Latest Caselaw 7728 Raj
Judgement Date : 27 September, 2023

Rajasthan High Court - Jodhpur
Kuldeep Singh vs State Of Rajasthan ... on 27 September, 2023
Bench: Dinesh Mehta

[2023:RJ-JD:31880]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10087/2021

1. Kuldeep Singh S/o Jagnaam Singh, Aged About 54 Years, Village 28 Llw, Post Pakka Bhadwa, Tehsil Hanumangarh.

2. Mander Singh S/o Guradita Singh, Aged About 55 Years, Vpo 43F, Badiga, Tehsil Sri Karanpur, District Sri Ganganagar.

3. Shera Ram S/o Dona Ram, Aged About 58 Years, 61F, Tehsil Sri Karanpur, Presently R/o Devta Colony, Sri Karanpur, District Sri Ganganagar.

4. Bhagwandas S/o Lal Chand, Aged About 53 Years, Vpo 61F, Tehsil Sri Karanpur, District Sri Ganganagar.

5. Rambaran S/o Baijnath, Aged About 51 Years, Village Chilhiya Rajapur Halim, Post Akbar Farshi, Tehsil Tiloi, District Raebareli (U.p.).

6. Kamal Kumar S/o Ram Lotan, Aged About 57 Years, Water Works Colony, Tehsil Sri Karanpur, District Sri Ganganagar.

7. Hub Lal S/o Ram Prasad, Aged About 58 Years, Village Raghupur, Tehsil Salon, District Raebareli (U.p.). At Present R/o 6Fa, Radewala, Sri Karanpur, District Sri Ganganagar.

8. Tarachand S/o Bhoma Ram, Aged About 56 Years, Village-

49 Gg (Kureshiya), Post Nijampura Kureshiya, Tehsil Sri Karanpur, District Sri Ganganagar.

9. Gurdev Singh S/o Jeeta Singh, Aged About 52 Years, Village 2 W, Tehsil Sri Karanpur, District Sri Ganganagar.

10. Satvindra Singh S/o Kabal Singh, Aged About 53 Years, Village 23H, Tehsil Karanpur, District Sriganganagar.

11. Tota Singh S/o Bhag Singh, Aged About 53 Years, Village 3X Lakhiya, Kesarisinghpur, Tehsil Sri Karanpur, District Sri Ganganagar.

12. Sukhdev Singh S/o Ramrakh, Aged About 54 Years, Vpo Dhanur, Tehsil Sri Karanpur, District Sri Ganganagar.

13. Jaswant Singh S/o Jogendra Singh, Aged About 56 Years, Village 3X Lakhiya, Kesarisinghpur, Tehsil Sri Karanpur, District Sri Gangapur.

14. Balkar Singh S/o Mangat Singh, Aged About 57 Years,

[2023:RJ-JD:31880] (2 of 3) [CW-10087/2021]

Village 42 Gb, Tehsil Vijaynagar, District Sri Gangapur.

----Petitioners Versus

1. State Of Rajasthan, Through The Principal Secretary, Public Health And Engineering Department, Government Of Rajasthan, Jaipur.

2. The Chief Engineer (Administration), Public Health And Engineering Department, Jaipur.

3. The Chief Engineer (Legal), Public Health And Engineering Department, Jodhpur.

4. The Superintending Engineer, Public Health And Engineering Department, Sri Ganganagar.

5. The Superintending Engineer, Public Health And Engineering Department, Hanumangarh.

                                                                 ----Respondents


For Petitioner(s)          :    Ms. Anmol Saluja for Mr. R.S. Saluja
For Respondent(s)          :    Ms. Anjana Jawa
                                Mr. Mohit Singh Choudhary



                      JUSTICE DINESH MEHTA

                                     Order

27/09/2023

1. Ms. Anjana Jawa, learned counsel for the respondents at the

outset submitted that the issue raised in the present writ petition

in-principle has been set at rest by the Division Bench of this

Court vide judgment dated 25.11.2021 passed in a bunch of writ

petitions, lead case being Santosh Sharma vs. State of

Rajasthan & Ors. (D.B. Civil Writ Petition No. 5920/2021),

whereby a Committee was ordered to be constituted.

2. Ms. Jawa, further submitted that the Committee constituted

pursuant to the Division Bench's direction has taken a decision in

relation to different categories of employees.

[2023:RJ-JD:31880] (3 of 3) [CW-10087/2021]

3. Having heard learned counsel for the parties, this Court is of

the view that the petitioners' grievance stands redressed

appropriately.

4. The writ petition is disposed of, accordingly.

5. In case, any of the petitioners' grievance still subsists, the

petitioners shall be free to take up appropriate legal remedy

including filing a fresh writ petition.

6. Stay application also stands disposed of, accordingly.

(DINESH MEHTA),J 128-Mak/-

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