Pokar Ram vs Bhanwar Singh ...
2023 Latest Caselaw 7704 Raj

[2023:RJ-JD:31538]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Revision Petition No. 82/2022

1. Pokar Ram S/o Late Shri Luna Ram, Aged About 66 Years, B/c Jat, R/o Village Satda, Tehsil And District Churu.

2. Shera Ram, Aged About 63 Years, B/c Jat, R/o Village Satda, Tehsil And District Churu.

----Petitioners Versus Bhanwar Singh S/o Baldev Singh, B/c Jat, (Nyol), R/o Satda, Tehsil And District Churu.

----Respondent

For Petitioner(s) : Mr. Sharvan Kumar Ojha

HON'BLE MS. JUSTICE REKHA BORANA

Judgment

26/09/2023

1. Learned counsel for the petitioners seeks permission to

withdraw the present revision petition.

2. In view of the submission made, the permission as prayed

for is granted.

3. Accordingly, the present revision petition is dismissed as

withdrawn.

4. All pending applications, if any, also stand dismissed.

(REKHA BORANA),J

26-KashishS/-

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