Balu Ram vs State Of Rajasthan ...
2023 Latest Caselaw 7648 Raj

[2023:RJ-JD:31475]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3354/2018

1. Balu Ram S/o Basant Lal, Aged About 69 Years,

2. Mukesh S/o Luna Ram, Aged About 34 Years, Both R/o Mandrella, Tehsil and District Jhunjhunu.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Salamuddin S/o Khairdeen, Aged About 56 Years, R/o Ward No.34, Luharo Ka Mohalla

----Respondents

For Petitioner(s) : Mr. Aidan Choudhary For Respondent(s) : Mr. Shrawan Bishnoi, PP Mr. RS Gill for Mr. NL Joshi

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

22/09/2023

Counsel for the petitioner submits that the accused

petitioners have been acquitted by the trial court vide judgment

dated 17.05.2019, therefore, the present misc. petition has

become infructuous.

Hence, the misc. petition is dismissed as having become

infructuous. Stay application is also dismissed.

(MANOJ KUMAR GARG),J 346-MS/-

Powered by TCPDF (www.tcpdf.org)