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Aazam Ali vs Harun (2023:Rj-Jd:30257)
2023 Latest Caselaw 7350 Raj

Citation : 2023 Latest Caselaw 7350 Raj
Judgement Date : 18 September, 2023

Rajasthan High Court - Jodhpur
Aazam Ali vs Harun (2023:Rj-Jd:30257) on 18 September, 2023
Bench: Rekha Borana

[2023:RJ-JD:30257]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 43/2019 Aazam Ali S/o Shri Noordeen @ Noor Mohammad, Aged About 56 Years, B/c Muslim, R/o Ward No. 16 Nohar Tehsil Nohar, District Hanumangarh (Raj.)

----Appellant Versus

1. Harun S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Ward No. 16 Nohar Tehsil Nohar, District Hanumangarh (Raj.)

2. Husana D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Ward No. 19 Near Sahwa Bus Stand Nohar Tehsil Nohar District Hanumangarh (Raj.)

3. Hanifa D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Behind Old Police Station Nohar Tehsil Nohar District Hanumangarh (Raj.)

4. Latif S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Ward No. 16 Nohar Tehsil Nohar, District Hanumangarh (Raj.)

5. Latifa D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Ward No. 16 Nohar Tehsil Nohar, District Hanumangarh (Raj.)

6. Bashira D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Ward No. 16 Nohar Tehsil Nohar, District Hanumangarh (Raj.)

7. Sabrai S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Ward No. 16 Nohar Tehsil Nohar, District Hanumangarh (Raj.)

8. Aslam S/o Late4 Ali Mohammad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

9. Salim S/o Late Ali Mohammad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

10. Firoz S/o Late Ali Mohammad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

11. Shakura D/o Late Ali Mohmmad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

12. Nazama D/o Late Ali Mohmmad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

13. Noor Begam D/o Late Ali Mohmmad S/o Shri Noordeen @

[2023:RJ-JD:30257] (2 of 3) [CFA-43/2019]

Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

14. Salma D/o Late Ali Mohmmad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

15. Gulshan D/o Late Ali Mohmmad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

16. Sharifa W/o Late Ali Mohmmad S/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

17. Rafiq S/o Late Jaitun D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

18. Rasid S/o Late Jaitun D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

19. Madeena D/o Late Jaitun D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

20. Maziya D/o Late Jaitun D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

21. Rukhsana D/o Late Jaitun D/o Shri Noordeen @ Noor Mohammad, B/c Muslim, R/o Nohar, District Hanumangarh (Raj.)

----Respondents

For Appellant(s) : None present

HON'BLE MS. JUSTICE REKHA BORANA

Judgment

18/09/2023

1. On 07.08.2023, last opportunity was granted to learned

counsel for the appellant to file the requisite PF and notices of

application under Section 5 of the Limitation Act. On that date, it

was made clear that if the order is not complied with within the

[2023:RJ-JD:30257] (3 of 3) [CFA-43/2019]

stipulated period, the appeal shall be listed for dismissal before

the Court.

2. As per the office report, the requisite PF and notices have not

been filed. None has appeared on behalf of the appellant even in

the second round.

3. In view of the same, the present appeal is dismissed for

non-compliance.

4. Stay application and all pending applications, if any, also

stand dismissed.

(REKHA BORANA),J

18-KashishS/-

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