Vimal Kumar vs State Of Rajasthan ...
2023 Latest Caselaw 7292 Raj

[2023:RJ-JD:29907]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5595/2023

1. Vimal Kumar S/o Birdichand, Aged About 62 Years, R/o Riyan Badi, Tehsil Riya Badi, District Nagaur.

2. Benigopal S/o Pukhraj, Aged About 52 Years, R/o Riyan Badi, Tehsil Riyanbadi, District Nagaur.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Ramgopal S/o Bhagwanram, R/o Riyabadi, Tehsil Riyabadi, District Nagaur.

3. Lokesh Meena S/o Badrinarayan Meena, R/o C-679 Panchasheel Nagar, Makadvali Road, Ajmer.

4. Ramavtar S/o Bhanwarlal, R/o Riyabadi, Tehsil Riyabadi, District Nagaur.

5. Bhawani Pratap Singh S/o Chandan Singh, R/o Gram Gola, Tehsil And District Ajmer.

6. Likhmaram S/o Dhanaram, R/o Gram Riyabadi Tehsil Riyabadi, District Nagaur.

----Respondents

For Petitioner(s) : Mr. Bharat Boob For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

15/09/2023

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[2023:RJ-JD:29907] (2 of 2) [CRLMP-5595/2023]

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(YOGENDRA KUMAR PUROHIT),J

414-mayank/-

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