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Ganga Singh vs State Of Rajasthan ...
2023 Latest Caselaw 7257 Raj

Citation : 2023 Latest Caselaw 7257 Raj
Judgement Date : 14 September, 2023

Rajasthan High Court - Jodhpur
Ganga Singh vs State Of Rajasthan ... on 14 September, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:29774]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5287/2022

Ganga Singh S/o Bhanwar Singh, Aged About 44 Years, R/o Purohitan Ka Bas, Sandiya, District Pali.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Kishore Singh S/o Raju Singh, Aged About 65 Years, R/o Gram Mandala, Tehsil Sojat, District Pali.

----Respondents

For Petitioner(s) : Mr. Dilip Singh Rathore For Respondent(s) : Mr. Arun Kumar, PP Mr. Yogesh Kumar Sharma

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

14/09/2023

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(YOGENDRA KUMAR PUROHIT),J

262-mayank/-

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