Guman Ram vs State 0F Rajasthan ...
2023 Latest Caselaw 7224 Raj

[2023:RJ-JD:29608-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 390/2023

Guman Ram S/o Salu Ram, Aged About 69 Years, By Caste Mali, R/o Dhoru, Tehsil Bhopalgarh, District Jodhpur.

----Appellant Versus

1. State of Rajasthan, Department Of Revenue, Secretariat, Jaipur.

2. The District Collector, Jodhpur.

3. The Sub-Divisional Officer, Bhopalgarh, District Jodhpur.

4. The Gram Panchayat Dhoru, Tehsil Bhopalgarh, District Jodhpur Through Its Secretary.

                                                                                                       ----Respondents


                                   For Appellant(s)              :    Mr. Deelip Kawadia
                                   For Respondent(s)             :    ----

HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

14/09/2023

(Oral)

1. Counsel for the appellant prays for withdrawal of the present

appeal with liberty to file a review application as he states that

there are certain errors which have inadvertently crept in on the

factual aspect.

2. The appeal is, therefore, disposed of as withdrawn with

liberty aforesaid.

(VINIT KUMAR MATHUR),J (AUGUSTINE GEORGE MASIH),CJ 16-SanjayS/ViveK/-

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