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Deepak Singh Daiya vs The State Of Rajasthan ...
2023 Latest Caselaw 7106 Raj

Citation : 2023 Latest Caselaw 7106 Raj
Judgement Date : 13 September, 2023

Rajasthan High Court - Jodhpur
Deepak Singh Daiya vs The State Of Rajasthan ... on 13 September, 2023
Bench: Augustine George Masih, Vinit Kumar Mathur

[2023:RJ-JD:29283-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 12551/2023

1. Deepak Singh Daiya S/o Shri Ganpat Singh Daiya, Aged About 32 Years, R/o Janta Colony, Pali.

2. Abhay Kumar Dhamaniya S/o Shri Brahmanand, Aged About 32 Years, R/o 194, Bada Bazar, Masalpur, Karauli, District Karauli.

3. Akash Sharma S/o Shri Arun Sharma, Aged About 28 Years, R/o Brahman Panda, Kalyani, Karauli, District Karauli.

4. Ankur Sharma S/o Shri Dinesh Chand Sharma, Aged About 29 Years, R/o Shreeji Medical Hall, Karauli, District Karauli.

5. Anshu Teji S/o Shri Ashok Kumar, Aged About 30 Years, R/o 83/99, Gujrati Colony, Kamla Nehru Nagar, Jodhpur.

6. Bimala Kumari D/o Shri Madhu Ram, Aged About 35 Years, R/o V/p Nagarwara, Tehsil Nawa, District Nagaur.

7. Chandraveer Singh Bhati S/o Shri Kishore Singh Bhati, Aged About 32 Years, R/o 26, Senapati Bhawan Ke Piche, High Court Colony, Jodhpur.

8. Chatar Singh S/o Shri Bagh Singh, Aged About 30 Years, R/o Belwa Ranaji, Jodhpur.

9. Chotu Singh S/o Shri Durg Singh, Aged About 31 Years, R/o Chouhano Ki Dhani, Goliya Magra, Rohichan Kalan, Jodhpur.

10. Dilip Singh S/o Shri Jethu Singh, Aged About 34 Years, R/o Unchia Baas, Thob, Osia, District Jodhpur.

11. Gaje Singh S/o Shri Narayan Singh, Aged About 37 Years, R/o 113,c, Maderna Colony, Mandore Road, Jodhpur.

12. Gauri Shanker Borana S/o Shri Damodar Borana, Aged About 32 Years, R/o Teliwada, Nagaur.

13. Hitesh Pravat S/o Shri Prem Pravat, Aged About 30 Years, R/o Cj-06, Mahaveer Nagar, Barmer.

14. Kapil Kumar Arya S/o Shri Ramchandra Arya, Aged About 33 Years, R/o Purana Patwar Ghar, Maanpur, Abu Road, District Sirohi.

15. Mahipal Singh Inda S/o Shri Sardar Singh, Aged About 31 Years, R/o 87, New Pali Road, Bhagat Ki Kothi, Jodhpur.

[2023:RJ-JD:29283-DB] (2 of 4) [CW-12551/2023]

16. Manohar Ram S/o Shri Gopal Ram, Aged About 34 Years, R/o 4-Ch-5, Pratap Nagar, Jodhpur.

17. Manu Dayal Sharma S/o Shri Govind Dayal Sharma, Aged About 30 Years, R/o Malarna Doongar, Sawai Madhopur.

18. Narayan Lal Panwar S/o Shri Girdhari Lal Panwar, Aged About 33 Years, R/o Gajanand Colony, Suthla, Jodhpur.

19. Neelam Choudhary D/o Shri Hari Ram, Aged About 33 Years, R/o Ganeshpura, Ratanada, Jodhpur.

20. Nirmal Singh S/o Shri Hanuwant Singh, Aged About 35 Years, R/o Bithora Kallan, District Pali.

21. Pintu Joshi S/o Shri Bhanwar Lal Joshi, Aged About 32 Years, R/o 142-A, L.i.g.h.scheme, Kamla Nehru Nagar, Jodhpur.

22. Poonam D/o Shri Chuna Ram, Aged About 30 Years, R/o Mogra Kalla, Tehsil Luni, District Jodhpur.

23. Prakash Kumar S/o Shri Shankar Lal, Aged About 34 Years, R/o 21/540, Chopasani Housing Board, Jodhpur.

24. Priyanka Dadhich S/o Shri Ramswaroop Dadhich, Aged About 34 Years, R/o 4-K-6, Kudi Bhagtasani Housing Board, Jodhpur.

25. Rajeev Verma S/o Shri Shankar Lal Verma, Aged About 35 Years, R/o Prabhati Bhawan, Jodhpur.

26. Rakesh Kumar Joshi S/o Shri Bhau Ram Joshi, Aged About 33 Years, R/o C-18, Guru Raja Ram Nagar, Bhadwasiya, Jodhpur.

27. Rekha D/o Shri Jagdish, Aged About 38 Years, R/o Malwara, District Jalore.

28. Santosh Kumari D/o Shri Nathu Ram Choudhary, Aged About 33 Years, R/o 4-C-18, Madhuban Housing Board, Jodhpur.

29. Sheela Katara S/o Shri Ratanlal, Aged About 33 Years, R/o Village Dhala, District Udaipur.

30. Sheshkaran Singh S/o Shri Sarwan Singh, Aged About 33 Years, R/o 243, Indroka, District Jodhpur.

31. Sobha Sharma D/o Shri Ramswaroop Sharma, Aged About 33 Years, R/o Kirti Nagawr, Magra Punjla, Jodhpur.

32. Shravan Kumar S/o Shri Chhoga Ram, Aged About 36 Years, R/o Pratap Nagar, Jodhpur.

[2023:RJ-JD:29283-DB] (3 of 4) [CW-12551/2023]

33. Sidharth Singh S/o Shri Amar Singh, Aged About 36 Years, R/o Jagirdaron Ki Pole, Kharia Sodha, Sojat, District Pali.

34. Sonu Kumari D/o Shri Lila Ram, Aged About 33 Years, R/o 19, Bhomiyaji Ka Than, Mandore Road, Jodhpur.

35. Trivendra Singh Bhati S/o Shri Arjun Singh Bhati, Aged About 38 Years, R/o J131, Hanuwant A, Bjs Colony, Jodhpur.

36. Vimla D/o Shri Baksha Ram, Aged About 30 Years, R/o Karwasro Ki Dhani, Harsolav, District Nagaur.

37. Khushbu D/o Shri Raj Kumar, Aged About 33 Years, R/o 1-Kh-24, Housing Board, Pali.

38. Narendra Singh S/o Shri Maharaj Singh, Aged About 34 Years, R/o 175, Dhorawali Gali, Kamdaron Ka Mohalla, Mandwala, District Jalore.

----Petitioners Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Services Rajasthan, Jaipur.

2. The Director, Medical And Health Services, Govt. Of Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : Ms. Kamini Joshi. For Respondent(s) : Mr. Shreyansh Mardia for Mr. K.S.

Rajpurohit, AAG.

HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

13/09/2023 (Oral)

In the light of the judgment of the Hon'ble Supreme Court in

the case of Sattya Dev Bhagaur & Ors. Vs. The State of

Rajasthan & Ors., (Civil Appeal No.1422/2022 decided on

[2023:RJ-JD:29283-DB] (4 of 4) [CW-12551/2023]

17.02.2022), where the same issue relating to the same rule i.e.

grant of benefit of bonus marks under Rule 19 of the Rajasthan

Ayurvedic, Unani, Homeopathy and Naturopathy Services

(Amendment) Rules, 2013, was decided, the petitioners cannot be

granted the benefit, as has been claimed in the writ petition.

2. In the light of the above, the present writ petition stands

dismissed in the same terms as in the case of Sattya Dev Bhagaur

(supra).

(VINIT KUMAR MATHUR),J (AUGUSTINE GEORGE MASIH),CJ

42-a.asopa/-

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