Hari Singh vs State Of Rajasthan ...
2023 Latest Caselaw 7096 Raj

[2023:RJ-JD:29174-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 987/2023

Hari Singh S/o Ramjilal, Aged About 58 Years, R/o Sardargadhiya, P.s Gogamedi, District Hanumangarh. (At Present Lodged In Sub Jail, Bhadra)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Mahaveer Bhanwariya For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

12/09/2023

Learned counsel for the appellant-applicant does not want to

press the instant application for suspension of sentence at this

stage.

Hence, the instant application for suspension of sentence is

dismissed as not pressed at this stage.

(FARJAND ALI),J (VIJAY BISHNOI),J

8-msrathore/-

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