Kamal Marwal vs State Of Rajasthan ...
2023 Latest Caselaw 7021 Raj

[2023:RJ-JD:28782] (1 of 1) [CRLMP-1224/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1224/2020

Kamal Marwal S/o Rajaram Kumhar, Aged About 32 Years, R/o Ward No. 14, 3Str , Nai Mandi Gharsana, Gharsana, Sri Ganga Nagar, (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Public Prosecutor.

2. Devi Singh S/o Ratan Singh, Aged About 49 Years, Present Senior Assistant, Sdm Office, Gharsana, Permanent Resident Of Ward No. 5, Purani Abadi, Sri Ganga Nagar (Rajasthan).

3. Ramawatar Kumawat, Present Sub-Divisional Magisteratate (SDM), Gharsana, Sri Ganga Nagar (Rajasthan).

----Respondents

For Petitioner(s) : Mr. Mohit Singh Chouhan For Respondent(s) : Mr. Anil Joshi, GA cum AAG, Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

11/09/2023

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