Amit Jain vs Union Of India
2023 Latest Caselaw 7019 Raj

(1 of 2) [CRLMP-8694/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 8694/2022

Alka Rajvanshi Jain W/o Shri Amit Jain, Aged About 56 Years, R/o 533 Umaid Heritage Jodhpur Presently Working As Commissioner (Appeals) Income Tax Deptt. Jodhpur

----Petitioner Versus Union Of India, Through Central Bureau Of Investigation Jodhpur

----Respondent

Connected With S.B. Criminal Misc(Pet.) No. 8696/2022 Amit Jain S/o Shri Mahaveer Prasad Jain, Aged About 56 Years, R/o 533 Umaid Haritage Jodhpur Presently Working As Chief Signal And Telecom Engineer Indian Railways Jaipur

----Petitioner Versus Union Of India, Through Central Bureau Of Investigation Jodhpur

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat, Mr. Sheetal Kumbhat For Respondent(s) : Mr. Mukesh Rajpurohit, Dy. SG for UOI

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(2 of 2) [CRLMP-8694/2022]

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(YOGENDRA KUMAR PUROHIT),J 498-499--SN Lohra/-

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