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Ashok Kumar vs State Of Rajasthan ...
2023 Latest Caselaw 6948 Raj

Citation : 2023 Latest Caselaw 6948 Raj
Judgement Date : 6 September, 2023

Rajasthan High Court - Jodhpur
Ashok Kumar vs State Of Rajasthan ... on 6 September, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:28374]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6272/2023

Ashok Kumar S/o Shri Pusaram, Aged About 49 Years, R/o Village Chosala, Tehsil Nava, District Nagaur (Raj.) Proprietor Of Firm Dadhich Material Supplier, Chosala, District Nagaur (Raj.)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Sumer Singh Rathore For Respondent(s) : Mr. M.A. Siddique. G.A. Cum AAG With Mr. A.R. Malkani, AAAG Ms. Sushila Vishnoi, CI, ACB Unit Nagour

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/09/2023

Mr. M.A. Siddique. G.A. Cum AAG us ;g fuosnu fd;k fd bl

ekeys esa vfHk;qDr dks fxjQ~rkj djus dh vko';drk ugha gS vkSj U;k;ky; esa pkyku is'k djuk 'ks"k gS] pkyku is'k djus dh frfFk dh tkudkjh izkFkhZ&vfHk;qDr dks nh tkus ij izkFkhZ&vfHk;qDr U;k;ky; esa mifLFkr vk tk,A ,slh voLFkk esa bl izdj.k dks vkxs pyk, tkus dk dksbZ vkSfpR; ugha gSA pkyku is'k gksus ij izkFkhZ&vfHk;qDr U;k;ky; ds le{k mifLFkr jgsaA rnuqlkj ;g tekur dk izkFkZuk&i= fuLrkfjr fd;k tkrk gSA

(YOGENDRA KUMAR PUROHIT),J

217-mayank/-

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