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Vikram Vishnoi vs State Of Rajasthan ...
2023 Latest Caselaw 6941 Raj

Citation : 2023 Latest Caselaw 6941 Raj
Judgement Date : 6 September, 2023

Rajasthan High Court - Jodhpur
Vikram Vishnoi vs State Of Rajasthan ... on 6 September, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:28466]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6471/2022

1. Vikram Vishnoi S/o Jeeva Ram Vishnoi, Aged About 32 Years, B-86, Rajeev Nagar, Mahamandir, Jodhpur At Present Posted As Revenue Inspector, Nagar Palika Sojat, Dist. Pali.

2. Manju Nikum W/o Sh. Jugal Kishore Nikum, Aged About 41 Years, Sojat City, Dist. Pali At Present Chairman, Nagar Palika Sojat, Dist. Pali.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Satyaprakash Sankhla S/o Sh. Ramchand, 3/48 Old Housing Board, Pali.

----Respondents

For Petitioner(s) : Mr. Vishal Sharma For Respondent(s) : Mr. Gaurav Singh, PP Mr. Devendra Singh Rathore

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/09/2023

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[2023:RJ-JD:28466] (2 of 2) [CRLMP-6471/2022]

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(YOGENDRA KUMAR PUROHIT),J 517-mayank/-

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