Jitendra vs Badri Lal (2023:Rj-Jd:27673)
2023 Latest Caselaw 6761 Raj

[2023:RJ-JD:27673]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1063/2021

Jitendra S/o Shanti Lal Chhajer Jain, Aged About 35 Years, R/o Behind Icici Bank, Delwara, Tehsil Nathdwara, District Rajsamand (Raj.).

----Petitioner Versus Badri Lal S/o Sh. Kajod Khateek, R/o Delwara, Tehsil Nathdwara, District Rajsamand (Raj.).

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 752/2021 Jitendra S/o Shanti Lal Chhajer Jain, Aged About 35 Years, Behind Icici Bank, Delwara, Tehsil Nathdwara, District Rajsamand (Rajasthan).

----Petitioner Versus Badri Lal S/o Shri Kajod Khateek, Delwara, Tehsil Nathdwara, District Rajsamand (Rajasthan).

----Respondent

For Petitioner(s) : Mr. Siddarth Mandawat For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment 02/09/2023

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(YOGENDRA KUMAR PUROHIT),J 379-380-mayank/-

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