Dhara Singh S/O Ganga Vishan vs State Of Rajasthan ...
2023 Latest Caselaw 5437 Raj/2

                                   [2023:RJ-JP:25714]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous II Bail Application No.
                                                               12103/2023

                                   Dhara Singh S/o Ganga Vishan, Aged About 26
                                   Years, R/o Gram Pakhal Ki Dhani, Gram Endwa,
                                   Thana Malarna Dungar, District Sawai Madhopur
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through P.p
                                                                                        ----Respondent

For Petitioner(s) : Mr. Rajendra Singh Rajawat, Adv., for Mr. Deepak Chauhan, Adv.

For : Mr. Babu Lal Nasuna, P.P. & Respondent(s) Mr. Mohan Lal Goyal, Adv. & Ms. Sunita Sharma, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

29/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. second bail

application.

In view of above, the criminal misc. second bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /13

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