Nitesh Mittal Son Of Late Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5429 Raj/2

[2023:RJ-JP:25700]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 3041/2023

Nitesh Mittal Son Of Late Shri Ramesh Chand Mittal, Aged About

39 Years, R/o 2/359, Mittal Mension, Housing Board Colony, Tonk

(Raj). - 304001.
                                                                      ----Petitioner
                                    Versus
1.       State Of Rajasthan, Through Chief Secretary, Government
         Of Rajasthan, Secretariat, Jaipur (Raj.).
2.       Principal Secretary, Finance Department, Government Of
         Rajasthan, Secretariat, Jaipur (Raj.).
3.       Principal Secretary, Food And Civil Supply Department,
         Government Of Rajasthan, Secretariat, Jaipur (Raj.).
4.       Principal Secretary, Social Justice And Empowerment
         Department,       Government          Of     Rajasthan,       Secretariat,
         Jaipur (Raj.).
5.       The District Collector And Controlling Officer, Tonk.
6.       The District Supply Officer, Tonk.
                                                                 ----Respondents

For Petitioner(s) : Mr. Manish K Sharma For Respondent(s) : Mr. Bharat Singh Gurjar, Dy.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

29/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:25700] (2 of 2) [CW-3041/2023]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /521

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