Jhandu Ram And Anr vs State Of Raj And Ors ...
2023 Latest Caselaw 5416 Raj/2

                                   [2023:RJ-JP:25738]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16541/2017

                                   1.       Jhandu Ram S/o Shri Mewa Ram, Resident Of Village
                                            Parasrampura Tehsil Nawalgarh District Jhunjhunu.
                                   2.       Pappu Adopted Daughter Jhandu Ram Resident Of Village
                                            Parasrampura Tehsil Nawalgarh District Jhunjhunu.
                                                                                                         ----Petitioners
                                                                       Versus
                                   1.       The State Of Rajasthan Through Secretary, Department
                                            Of Home, Secretariat, Jaipur.
                                   2.       The District Collector, Jhunjhunu.
                                   3.       The Superintendent Of Police, Jhunjhunu.
                                   4.       The Sub Divisional Officer, Nawalgarh, District Jhunjhunu.
                                   5.       The Station House Officer, Nawalgarh, District Jhunjhunu.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Harsh Dadhich for Mr. S.k.

                                                                    Singodiya
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

29/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /27

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