Ram Prasad Soni S/O Shri Moba Ram ... vs Shrawan Kumar Vishnoi ...
2023 Latest Caselaw 5404 Raj/2

                                   [2023:RJ-JP:25627]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 981/2022

                                                                             In
                                                     S.B. Civil Writ Petition No.19523/2019

                                    Ram Prasad Soni S/o Shri Moba Ram Soni, Aged About 63 Years,
                                    R/o B-13, Todi Nagar, Sikar Rajasthan.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.      Shrawan Kumar Vishnoi, Commissioner Municipal Council
                                            Sikar.
                                    2.      The State Of Rajasthan, Through The Secretary, Local Self
                                            Department, Govt. Of Rajasthan, Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Jitendra Singh Shekhawat for Mr. Ripu Daman Singh Naruka For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/178

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