Vishnu Lal vs Vijay Kumar Parashar ...
2023 Latest Caselaw 5395 Raj/2

                                   [2023:RJ-JP:25452]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 14/2015

                                   Vishnu Lal S/o Late Shri Pukhraj Sharma, R/o Meethi Kothi,
                                   Behind Gota Factory, Surajpole Bazar, Jaipur
                                                                                              ----Plaintiff-Appellant
                                                                       Versus
                                   Vijay Kumar Parashar S/o Late Shri Omprakash Parashar,
                                   Rainbow Hotel, Chhoti Basti, Pushkar, Distt. Ajmer Raj.
                                                                                      ----Defendant-Respondent

For Appellant(s) : Mr. Alok Chaturvedi For Respondent(s) : Mr. Saransh Saini

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/09/2023

Learned counsel for the appellant wants to withdraw this civil

second appeal as the appellant intends to pursue the Civil Suit

No.28/2021.

The civil second appeal is dismissed as withdrawn.

The pending application no.1/2023 also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/188

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