Guddi Devi D/O Shri Bhagwan Singh vs Shri Rajeeva Swarup ...
2023 Latest Caselaw 5385 Raj/2

                                   [2023:RJ-JP:25565]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 464/2020
                                                                             In
                                                     S.B. Civil Writ Petition No.22286/2018

                                    Guddi Devi D/o Shri Bhagwan Singh, Aged About 23 Years, R/o
                                    Village And Post Nagla Tula Tehsil Roopwas, District Bharatpur
                                    (Rajasthan)
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Shri Rajeeva Swarup, The Addl. Chief Secretary
                                               Department Of Home, Government Of Rajasthan,
                                               Secretariat, Jaipur.
                                    2.         Bhupendra Singh, Director General Of Police , Police Head
                                               Quater, Lal Kothi, Jaipur.
                                    3.         Shri Biju George Joseph, Addl. Director General And
                                               Inspector General (Recruitment), Police Head Quater, Lal
                                               Kothi Jaipur.
                                    4.         Shri Haidar    Ali     Zaidi,      Superintendent        Of   Police   ,
                                               Bharatpur.
                                    5.         State Of Rajasthan, Through Home Secretary, Govt Of
                                               Rajasthan, Secretariat, Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Namo Narayan Sharma For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/34

Powered by TCPDF (www.tcpdf.org)