Mohan Lal Sharma S/O Purshottam ... vs Shri Sudhansh Pant, ...
2023 Latest Caselaw 5383 Raj/2

                                   [2023:RJ-JP:25625]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 125/2022
                                                                            In
                                                    S.B. Civil Writ Petition No.21641/2018

                                    Mohan Lal Sharma S/o Purshottam Das Sharma, Aged About 70
                                    Years, R/o Plot No. 1803, Near Laxmi Narayan Temple, Govind
                                    Rao Ji Ka Rasta, Chandpole Bazar, Purani Basti, Jaipur
                                    (Rajasthan).
                                                                                                     ----Petitioner
                                                                        Versus
                                    1.      Shri Sudhansh Pant, Additional Chief Secretary, Public
                                            Health Engineering Department, Rajasthan, Secretariat,
                                            Jaipur.
                                    2.      Shri Rakesh Luhadia, Chief Engineer (Administration),
                                            Public Health Engineering Department, P.h.e.d. Head
                                            Office Campus, Rajasthan, Jaipur.
                                    3.      Shri Nitin Jain, Superintending Engineer, Public Health
                                            Engineering Department, City Circle (South) Jaipur,
                                            Rajasthan.
                                    4.      State Of Rajasthan, Through Secretary, Public Health
                                            Engineering Department, Rajasthan Secretariat, Jaipur.
                                                                                   ----Respondents/Contemnors

For Petitioner(s) : Mr. C.P. Sharma For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

27/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/171

Powered by TCPDF (www.tcpdf.org)