Prahlad Das Agarwal Through Lrs vs Shri Surendra Yadav ...
2023 Latest Caselaw 5366 Raj/2

[2023:RJ-JP:25478]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 5146/2018

1.       Prahlad Das Agarwal S/o Late Shri Bihari Lal Agarwal
         Since Deceased Now Being Represented Through F
2.       Smt. Prem Devi W/o Late Shri Prahlad Das.
3.       Suresh Chand Agarwal S/o Late Shri Prahlad Das
4.       Anil Kumar Garg S/o Late Shri Prahlad Das, Petitioners
         No. 1/1 To 1/3 Are Residents Of Sundar Vilas, House No.
         339/10, Gali No. 2, Ajmer.
5.       Smt. Shakuntla Devi D/o Late Shri Prahlad Das, W/o Shri
         Chand Mal Singhal, Resident Of Palsania Road, Nasirabad,
         Ajmer.
6.       Smt. Savitri Devi D/o Late Shri Prahlad Das, W/o Shri
         Rajendra Prasad, Resident Of Neemach City, Neemach
         M.p.
7.       Smt. Sushila Devi D/o Late Shri Prahlad Das, W/o Shri
         Navratanmal, Resident Of Gulmohar Colony, Vaishali
         Nagar Ajmer Deceased
8.       Smt. Lalita Devi D/o Late Shri Prahlad Das, W/o Shri Om
         Prakash Goyal, Resident Of Naya Bazar, Near Bherun Ji Ka
         Temple, Ajmer.
                                                                   ----Petitioners
                                     Versus
Shri Surendra Yadav S/o Late Shri Vishan Lal, Resident Of House
No. 1606, Ghoshion Ka Rasta, Ramganj Bazar, Jaipur.
                                                                  ----Respondent

For Petitioner(s) : Mr. Ajeet Kumar Bhandari For Respondent(s) : Mr. Gurucharan Singh Bagga

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/09/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

[2023:RJ-JP:25478] (2 of 2) [CW-5146/2018]

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /207

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