M/S Premium Trademart Private Ltd vs District Magaistrate And ...
2023 Latest Caselaw 5362 Raj/2

[2023:RJ-JP:25463]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1609/2021

1.       M/s Premium Trademart Private Ltd., Through Director
         Shri Prashant Agarwal, Presently Regd. Office At Khasra
         No. 6792/1, Village Bagru Kalan Tehsil- Sanganer (Jaipur)
2.       Shri Prashant Agarwal, S/o Shri Kailash Chand Agarwal
3.       Gaurav Agarwal S/o Shri Pawan Kumar Agarwal, Flat No.
         701-702-A, The Grand Geejgarh, Hawa Sadak, Jaipur.
                                                                       ----Petitioners
                                      Versus
1.       District Magaistrate And District Collector, Collectorate
         Building, Collectorate Circle Jaipur, Rajasthan.
2.       Indian      Bank   (Erstwhile         Allahabad           Bank),   Corporate
         Finance Branch Jaipur Mansion, Panch Batti, M.i. Road
         Jaipur (Raj.)
3.       M/s Maruti Products Private Limited, Flat No. 205-A, The
         Grand Geejgarh, Hawa Sadak, Jaipur And Khasra No.
         6791/1, 6792/2, 6801/1, 6802/2, 6804, Village Baru
         Kala, Tehsil Sanganer.
4.       Shri Varun Kumar Agarwal S/o Shri Radheshyam Agarwal,
         Flat No. 702-A, The Grand Geejgarh, Hawa Sadak, Jaipur.
5.       Shri Akhilesh Kr. Agarwal S/o Shri Kailash Chand Agarwal,
         Flat No. 702-A, The Grand Geejgarh, Hawa Sadak, Jaipur.
6.       Shri Kailash Chand Agarwal, Salasar Road, Post Office
         Sujangarh, Churu And Flat No. 701-702-A, The Grand
         Geejgarh, Hawa Sadak, Jaipur.
7.       Vineet Agarwal S/o Shri Radheshyam Agarwal, Salasar
         Road, Post Office Sujangarh, Churu And Flat No. 702-A,
         The Grand Geejgarh, Hawa Sadak, Jaipur.
8.       M/s Magma Tradecom Pvt. Ltd., F-253-A, Road, No. 12,
         Vkia, Jaipur.
                                                                     ----Respondents

For Petitioner(s) : Mr. Vinod Pathak For Respondent(s) : Mr. Akshat Khandelwal for Mr. Anurag Kalavatiya

[2023:RJ-JP:25463] (2 of 2) [CW-1609/2021]

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/09/2023

Counsel appearing for the petitioners submits that the

present writ petition has become infructuous.

In view of the statement made by counsel appearing for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /178

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