Mahatma Roshan Shah vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 5352 Raj/2

[2023:RJ-JP:24902]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            4283/2016

Mahatma Roshan Shah S/o Shri Dhyan Singh Chela
Mastana Shah Baloochistani, Age-80 years, R/o 26
PS, Rai Singh Nagar, District-Ganganagar
                                                          ----Petitioner
                                Versus
1. State of Rajasthan through Public Prosecutor.
2. Ram Niwas S/o Shri Sonaram, R/o Nimeda,
Tehsil-Data       Ramgarh,           PS-Ranoli,           District-Sikar
(Rajasthan)
                                 ----Complainant-Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 3587/2016 Mahatma Roshan Shah S/o Shri Dhyan Singh Chela Mastana Shah Baloochistani, Age-80 years, R/o 26 PS, Rai Singh Nagar, District-Ganganagar

----Petitioner Versus

1. State of Rajasthan through Public Prosecutor.

---Respondent

2. Rakesh Kumar Sansi S/o not known, R/o C-7, Dadhichi Nagar, Murlipura, Jaipur

----Complainant-Respondent

For Petitioner(s) : Mr. Gajendra Singh Shekhawat, Adv., for Mr. Ajay Kumar Jain, Adv. For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

[2023:RJ-JP:24902] (2 of 2) [CRLMP-4283/2016]

26/09/2023

Learned counsel for petitioners prays for

withdrawal of these criminal misc. petitions.

In view of above, these criminal misc. petitions

are dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /807 & 808

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