Kuldeep Yadav S/O Hari Singh vs State Of Rajasthan ...
2023 Latest Caselaw 5342 Raj/2

                                   [2023:RJ-JP:25232]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 218/2020

                                    1.      Kuldeep Yadav S/o Hari Singh, Aged About 47 Years, R/o
                                            Kunjpura, Tehsil Narnaul, Dist. Mahendragarh, (Haryana)
                                    2.      Jitendra    Singh       Yadav     S/o      Phool      Singh   Yadav,   R/o
                                            Doomroli, Tehsil Behror, Dist. Alwar, (Rajasthan)
                                                                                            ----Appellants/Plaintiffs
                                                                         Versus
                                    1.      State Of Rajasthan, Through Dist Collector, Bharatpur.
                                    2.      Mining      Engineer,      Mines       And       Geology      Department,
                                            Bharatpur.
                                                                                     ----Defendants/Respondents

For Appellant(s) : Mr. Pawan Sharma for Mr. Ravi Shanker Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2023

Learned counsel for the appellants wants to withdraw this

civil second appeal.

The civil second appeal is dismissed accordingly.

Pending application also stands disposed of accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/109

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