Shimla Meena W/O Lt. Sh. Teeka Ram ... vs State Of Rajasthan ...
2023 Latest Caselaw 5272 Raj/2

                                   [2023:RJ-JP:24770]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4370/2020

                                   Shimla Meena W/o Lt. Sh. Teeka Ram Meena, Aged
                                   About      30    Years,       R/o      Vpo      Nayagaon,       Tehsil
                                   Mandrayal, Distt. Karauli, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Dgp, Jaipur, Govt. Of Raj.
                                   3.     Sp, Distt. Karauli, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Shyamsunder Varma, Adv., for Mr. Nitesh Kumar Garg, Adv.

For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

22/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /540

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