Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pankaj Kumar Khandelwal S/O Shri ... vs Veenu Gupta (2023:Rj-Jp:24587)
2023 Latest Caselaw 5264 Raj/2

Citation : 2023 Latest Caselaw 5264 Raj/2
Judgement Date : 22 September, 2023

Rajasthan High Court
Pankaj Kumar Khandelwal S/O Shri ... vs Veenu Gupta (2023:Rj-Jp:24587) on 22 September, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:24587]

       sHIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

              S.B. Civil Contempt Petition No. 2585/2018

                                           In

                 S.B. Civil Writ Petition No.10537/2016

1.       Pankaj      Kumar       Khandelwal          S/o     Shri    Suresh    Chand
         Khandelwal, Aged About 39 Years, R/o E-148, Vaishali
         Nagar, Jaipur, Rajasthan.
2.       Bhagwan Swaroop Maheshwari S/o Shri Satyanarayan
         Maheshwari, Aged About 30 Years, R/o Plot No. 31-32,
         Govindam, Saket Colony, Deoli, District Tonk.
3.       Rahul Tamrayat S/o Shri Lalit Kumar Tamrayat, Aged
         About 30 Years, R/o Behind Garh (Court), Ward No. 28,
         Ratangarh.
4.       Vijay Kumar Bokolia S/o Shri Sharwan Kumar, Aged About
         36 Years, R/o Surya Nagar, Piprali Road, Sikar, Rajasthan.
5.       Altaf Hussain S/o Abdul Waheed, Aged About 42 Years,
         R/o Plot No. 260-261, Madina Nagar, Niwaru Road,
         Jhotwara, Jaipur.
6.       Manoj Kumar Sharma S/o Narayan Lal Sharma, Aged
         About 37 Years, R/o H.no. 2A, Jain Garden Colony Bas
         Badanpura, Jaipur.
7.       Maina Bhukhmaria W/o Shri Nilesh Bukhmaria, Aged
         About 35 Years, C/o Jaipuria Hospital, Jaipur.
8.       Anil Kumar Garg S/o Shri Ashok Kumar Garg, Aged About
         39    Years,      R/o      Kailash       Bhawan,           Mishra,   Mohalla
         Sawaimadhopur, Rajasthan.
9.       Kailash Kumar Sankhala S/o Shri Prabhatilal, Aged About
         36 Years, R/o B-14, Ganga Sagar, Vaishali Nagar, Jaipur.
10.      Pavan Kumar Gupta S/o Shri Mohan Lal Gupta, Aged
         About 36 Years, R/o H.no. 166, Ward No. 10, Phed
         Colony, Nandoti, District Karauli.
11.      Neha Bhatia W/o Shri Naveen Kumar Jajoria, Aged About
         32 Years, R/o 198, Krishna Path, Brij Mandal Colony,
         Jhotwara, Jaipur.
12.      Suraj Mal Gurjar S/o Shri Ramkaran Gurjar, Aged About
         31 Years, R/o Plot No. 104, Dhakad Colony, Opposite
         Airport, Sanganer, Jaipur.


                        (Downloaded on 11/11/2023 at 08:15:49 PM)
                                    [2023:RJ-JP:24587]                         (2 of 2)                      [CCP-2585/2018]


                                                                                                           ----Petitioners
                                                                             Versus
                                    1.         Veenu Gupta, Secretary, Principal Health Secretary, Govt.
                                               Of Rajasthan, Secretariat, Jaipur.
                                    2.         V.k. Mathur, Director, Medical And Health Services, Govt.
                                               Of Rajasthan, Tilak Marg, Swasthya Bhawan, Jaipur.
                                    3.         Mr. Rakesh Sharma, Addl. Director (Admn), Medical And
                                               Health    Services,          Govt.    Of   Rajasthan,        Tilak   Marg,
                                               Swasthya Bhawan, Jaipur.
                                    4.         The State Of Rajasthan Through Its Secretary, Principal
                                               Health Secretary, Govt. Of Rajasthan, Secretariat, Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Gopesh Kumar for Mr. R.P. Saini For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary Mr. Aman Bharagava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/09/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly. Pending

application also stands disposed of.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/18

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter