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Ghasi Ram Jat S/O Shri Bhura Ram Jat vs Smt Aparna Arora, Secretary, ...
2023 Latest Caselaw 5258 Raj/2

Citation : 2023 Latest Caselaw 5258 Raj/2
Judgement Date : 22 September, 2023

Rajasthan High Court
Ghasi Ram Jat S/O Shri Bhura Ram Jat vs Smt Aparna Arora, Secretary, ... on 22 September, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:24780]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 37/2021
                                                                             In
                                                     S.B. Civil Writ Petition No.15844/2017

                                    Ghasi Ram Jat S/o Shri Bhura Ram Jat, Aged About 74 Years,
                                    R/o Dhani Echra Mandi Walon Ki, Post Jorpura, District Jaipur
                                    (Raj)
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         Smt Aparna Arora, Secretary, Department Of Education
                                               (Secondary),), Government Of Rajasthan, Secretariat,
                                               Jaipur (Raj.)
                                    2.         Shri Sourabh Swami, Director, Secondary Education ,
                                               Bikaner (Raj.)
                                    3.         Shri Mukesh Kumar Sharma, Dy. Director Secondary
                                               Education, Jaipur Division, Jaipur (Raj.)
                                    4.         Shri Ram Chandra Pilaniya, District Education Officer,
                                               Secondary Education Jaipur.
                                    5.         Shri Sultan Singh, Director Pension And Pensioners
                                               Welfare Department, Jaipur.
                                    6.         The State Of Rajasthan Through Secretary, Department
                                               Of Education, Government Of Rajasthan, Secretariat,
                                               Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Chinmay Saxena for Mr. Jagmohan Saxena For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat Mr. Pankaj Choudhary for Mr. Rohit Choudhary, Dy.G.C.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 22/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/12

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