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Ashok Kumar Dhaka S/O Mohan Dhaka vs Shrikant Madhav Vaidya ...
2023 Latest Caselaw 5256 Raj/2

Citation : 2023 Latest Caselaw 5256 Raj/2
Judgement Date : 22 September, 2023

Rajasthan High Court
Ashok Kumar Dhaka S/O Mohan Dhaka vs Shrikant Madhav Vaidya ... on 22 September, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:24589]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 933/2020
                                                                             In
                                                     S.B. Civil Writ Petition No.12382/2020

                                    Ashok Kumar Dhaka S/o Mohan Dhaka, Aged About 40 Years,
                                    Near Adarsh Vidya Mandir Laxmangarh Dist. Sikar
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         Shrikant Madhav Vaidya, Managing Director Indian Oil
                                               Corporation Ltd., Regd. Office At Indian Oil Bhawan G-9
                                               Ali Yavar Jung Marg Bandra (East) Mumbai 400051
                                    2.         Ashutosh Shringi, Deputy General Manager (Retail Sales)
                                               Indian Oil Corporation Ltd. Jaipur Division Office At Ist
                                               Floor Lic Investment Building Phase Ii Near Ambedkar
                                               Circle Bhawani Singh Road Jaipur 302005
                                    3.         Rajesh Kumar Yadav, Principal Secretary, Public Works
                                               Department Govt. Of Raj. Secretariat Jaipur
                                    4.         Vinod Kumar Saini S/o Biharilal Saini, R/o Post Office
                                               Hamir Pura Sinwali Teh. Laxmangarh Dist. Sikar
                                    5.         State Of Rajasthan, Through Additional Chief Secretary,
                                               Public Works Department, Secretariat, Jaipur.
                                                                                    ----Respondents/Contemnors

For Petitioner(s) : Mr. Tanmay Dhand For Respondent(s) : Dr. V.B. Sharma, AAG with Ms. Malti, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/54

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