Kishan Singh Dhanawat Son Of Shri ... vs Gayatri Rathore ...
2023 Latest Caselaw 5254 Raj/2

                                   [2023:RJ-JP:24586]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1021/2022
                                                                             In
                                                     S.B. Civil Writ Petition No.27962/2018

                                    Kishan Singh Dhanawat Son Of Shri Ramlal Dhanawat, Aged
                                    About 79 Years, Resident Of House No. 16/23, Suopura,
                                    Kedalganj, Alwar.
                                                                                                      ----Petitioner
                                                                         Versus
                                    1.         Gayatri Rathore, The Principal Secretary Department Of
                                               Tourism, Government Of Rajasthan, Secretariat, Jaipur-
                                               302001.
                                    2.         Shri Vijay Pal Singh, Managing Director, Rajasthan
                                               Tourism Development Corporation, Paryatan Bhawan,
                                               Opposite Vidhayakpuri Police Station, C-Scheme, Jaipur-
                                               302001.
                                    3.         Shri Kamal Singh, General Manager, Midway Motel,
                                               Behror, District Alwar, Having Its Office At R.t.d.c. H.q.
                                               Khasa Kothi, Jaipur.
                                    4.         The State Of Rajasthan, Through Its Principal Secretary
                                               Department Of Tourism Government Of Rajasthan, Jaipur.
                                                                                    ----Respondents/contemnors

For Petitioner(s) : Mr. Nikhil Simlote For Respondent(s) : Mr. Dinesh Yadav

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/62

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