Jagdish Prasad S/O Shri Hukama Ram vs Smt. Usha Sharma ...
2023 Latest Caselaw 5253 Raj/2

                                   [2023:RJ-JP:24640]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 886/2023

                                                                              In

                                                        S.B. Civil Writ Petition No.3444/2013

                                   Jagdish Prasad S/o Shri Hukama Ram, Aged About 67 Years,
                                   Resident Of 6/300, Malviya Nagar, Jaipur.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Smt. Usha Sharma, Chief Secretary, Government Of
                                              Rajasthan, Secretariat, Jaipur.
                                   2.         Shri    Kanhaiya       Lal    Swami,         Transport     Commissioner,
                                              Government Of Rajasthan, Privahan Bhawan, Sahkar
                                              Marg, Jaipur.
                                   3.         Shri      Anand    Kumar,         Principal       Secretary,     Transport
                                              Department,       Government            Of     Rajasthan,      Secretariat,
                                              Jaipur.
                                   4.         Shri Hemant Gera, Principal Secretary, Department Of
                                              Personal, Government Of Rajasthan, Secretariat Jaipur.
                                   5.         State Of Rajasthan, Through Chief Secretary, Government
                                              Of Rajasthan, Secretariat, Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 22/09/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition with liberty to get it revived if the need so

arises.

The contempt petition is dismissed accordingly with liberty as

aforesaid.

(MAHENDAR KUMAR GOYAL),J

Sudha/65

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