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Kavita Bajiya W/O Ramchanndra D/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 5245 Raj/2

Citation : 2023 Latest Caselaw 5245 Raj/2
Judgement Date : 22 September, 2023

Rajasthan High Court
Kavita Bajiya W/O Ramchanndra D/O ... vs State Of Rajasthan ... on 22 September, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:24769]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            7958/2022

1.     Kavita Bajiya W/o Ramchanndra D/o Arjun Lal
       Bajiya, Aged About 18 Years, R/o Ward No. 1
       Village Nani Tehsil District Sikar Rajasthan
       332001.
2.     Ramchandra S/o Harful, R/o Village Rinu
       Tehsil Laxmangarh District Sikar, Rajasthan.
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through The Secretary,
       Department Of Home, Govt. Of Rajasthan,
       Secretariat, Jaipur.
2.     The       Superintendent             Of       Police,        Sikar,
       Rajasthan.
3.     The Sho, Police Station- Lakshmangarh, Sikar,
       Rajasthan.
4.     The      Sho,       Police     Station-           Sadar,     Sikar,
       Rajasthan.
5.     Mohanram Bajiya, Sarpanch At Village Nani,
       R/o Village Nani Tehsil And District Sikar
       Rajasthan 332001.
6.     Arjunram Bajiya S/o Jeevan Ram Bajiya, Aged
       About 45 Years, R/o Village Nani Tehsil And
       District Sikar Rajasthan 332001.
7.     Kamla Devi W/o Arjun Ram, Aged About 37
       Years,        Village    Nani      Tehsil         District   Sikar
       Rajasthan 332001.
8.     Syani Devi W/o Ramniwas Khialiya, Aged
       About          33       Years,        Village          Narodara,
       Lachhmangarh, Sikar, Rajasthan 332311.
9.     Vimal Devi W/o Ganpat Ji Bajiya, Aged About
       40 Years, Village Nani Tehsil District Sikar



             (Downloaded on 11/11/2023 at 08:16:42 PM)
                                    [2023:RJ-JP:24769]              (2 of 2)             [CRLMP-7958/2022]


                                          Rajasthan 332001.
                                   10.    Nanda Devi W/o Vinod Ji Khialiya, Village
                                          Narodara, Lachhmangarh, Sikar, Rajasthan
                                          332311.
                                   11.    Goverdhan Bajiya S/o Jeevan Ram Bajiya,
                                          Aged About 42 Years, Village Nani Tehsil
                                          District Sikar Rajasthan 332001.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Mohit Pareek, Adv., with Mr. Pranav Pareek, Adv.

For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

22/09/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /352

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