Sita Ram Sharma S/O Shri Roop ... vs State Of Rajasthan ...
2023 Latest Caselaw 5243 Raj/2

                                   [2023:RJ-JP:24654]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15751/2018

                                   Sita Ram Sharma S/o Shri Roop Narayan Sharma, Aged About
                                   44 Years,         Fair Price Shop Keeper - Gram Panchayat- Talwa
                                   Bihazar, Tehsil - Virat Nagar, District - Jaipur
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       State Of Rajasthan, Through Principle Secretary, Food,
                                            Civil Supply And Consumer Matters Department, State Of
                                            Rajasthan, Secretariat, Jaipur.
                                   2.       District Collector, Jaipur
                                   3.       District Supply Officer, Jaipur
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Keshav Kumar Agrawal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

22/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /56

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