Jamil S/O Jamal Miya Alias Babu ... vs Sayda Akhtar Parvin W/O Karim ...
2023 Latest Caselaw 5242 Raj/2

[2023:RJ-JP:24591]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Second Appeal No. 276/2022

1.       Jamil S/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
2.       Amir S/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
3.       Habib S/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
4.       Hasin S/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
5.       Shyam Alias Kala S/o Jamal Miya Alias Babu Khan,
         Resident Of Mohalla Bahir, District Tonk (Raj.).
6.       Nijam S/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
7.       Jarina D/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
8.       Fatima D/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
9.       Hasina D/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
10.      Shabana D/o Jamal Miya Alias Babu Khan, Resident Of
         Mohalla Bahir, District Tonk (Raj.).
                                                    ----Appellants-Defendants
                                     Versus
1.       Sayda Akhtar Parvin W/o Karim Hussain, Resident Of
         Mohalla Keer, District Tonk (Raj.).
2.       Kumari Munjaja Koyab D/o Late Karim Hussain, Resident
         Of Mohalla Bahir, District Tonk (Raj.).
                                                    -----Plaintiffs-Respondents

3. Kasam Bi W/o Jamal Miya Alias Babu Khan, (Deceased).

4. Fahim S/o Jamal Miya Alias Babu Khan, (Deceased).

----Proforma Defendants-Respondents

For Appellant(s) : Mr. Praveen Kumar Jain For Respondent(s) : Mr. Amit Jindal Mr. Rajkumar Suthar

[2023:RJ-JP:24591] (2 of 2) [CSA-276/2022]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/09/2023

Learned counsel for the appellants wants to withdraw this

civil second appeal.

The civil second appeal is dismissed accordingly. Pending

application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/88

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