Mahaveer Prasad Maheshwari S/O ... vs Bhagchand S/O Deepchand Murkya ...
2023 Latest Caselaw 5241 Raj/2

[2023:RJ-JP:24662]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Second Appeal No. 555/2019

1.       Mahaveer     Prasad        Maheshwari           S/o       Late   Jainarayan
         Maheshwarikala, R/o 555/9 Gali No. 2, Rajendrapura,
         Hathi Bhata, Ajmer Since Deceased Through Legal Heirs,
         1.    Yogeshwar        Maheshwari           S/o          Mahaveer   Prasad
         Maheshwari, R/o 555/9 Gali No. 2, Rajendrapura, Hathi
         Bhata, Ajmer
         2.Sarveshwar          Maheshwari           S/o        Mahaveer      Prasad
         Maheshwari, R/o 555/9 Gali No. 2, Rajendrapura, Hathi
         Bhata, Ajmer
                                                  ------Appellants/Defendants
         3.Shrimati    Shashikala         Mantri       D/o        Mahaveer   Prasad
         Maheshwari, Resident Of Aburoad.
         4.Shrimati Pratibha Maheshwari D/o Mahaveer Prasad
         Maheshwari, R/o Kundan Nagar, Ajmer.
                                      ----Performa Appellants/Defendants
                                     Versus
         Bhagchand S/o Deepchand Murkya Maheshwari, R/o
         Village Badgaon, Tehsil And District Ajmer Since Deceased
         Through Legal Heirs
         1. Narmada Devi W/o Bhagchand
         2.Kailash Chand S/o Bhagchand, Resident Of
         3.Ashok Kumar S/o Bhagchand, Resident Of
         4.Shyamsundar S/o Bhagchand, Resident Of
         5.Shrimati Shashikala W/o Kailash Chand Kogta D/o
         Bhagchand, R/o Vijay Nagar, Ajmer
         6.Shrimati Chandrakanta W/o Jagdish Prasad Mundra D/o
         Bhagchand, R/o Kishangarh, Ajmer
         7.Shrimati    Pushpa         Rani      W/o       Laxmi       Narayan   D/o
         Bhagchand, R/o Saradhana, Ajmer
                                                     ----Respondents/Plaintiffs

For Appellant(s) : Mr. Anurag Kalavatiya with Ms. Arushi Goyal For Respondent(s) :

[2023:RJ-JP:24662] (2 of 2) [CSA-555/2019]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/09/2023

Learned counsel for the appellants wants to withdraw this

civil second appeal.

The civil second appeal is dismissed accordingly.

The pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/75

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