Ramesh S/O Chhitar vs State Of Rajasthan ...
2023 Latest Caselaw 5209 Raj/2

                                   [2023:RJ-JP:24386]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 658/2022

                                   Ramesh S/o Chhitar, Aged About 31 Years, R/o
                                   Raetha Khurd Badolas, Tehsil And District Sawai
                                   Madhopur.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through The Learned Public
                                   Prosecutor.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Ashindra Gautam, Adv. For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

21/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /501

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