Smt. Chanda Begam W/O Abdul Raseed vs Vasiulla S/O Saeedulla Khan ...
2023 Latest Caselaw 5199 Raj/2

[2023:RJ-JP:24199]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 15959/2019

Smt. Chanda Begam W/o Abdul Raseed, Aged About 58 Years,
R/o Behind The Geejgarh House No. 22 Godown, Jaipur.
                                                                           ----Petitioner
                                           Versus
1.       Vasiulla S/o Saeedulla Khan, (Deceased)
2.       Smt. Amatulla Naseeb W/o Late Vasiulla, R/o House No.
         4149, Mohalla Kayamkaniyan, Chokri Topkhana, Jaipur.
3.       Fahad S/o Late Vasiulla, R/o House No. 4149, Mohalla
         Kayamkaniyan, Chokri Topkhana, Jaipur.
4.       Hammad S/o Late Vasiulla, R/o House No. 4149, Mohalla
         Kayamkaniyan, Chokri Topkhana, Jaipur.
5.       Ujma D/o Late Vasiulla, R/o House No. 4149, Mohalla
         Kayamkaniyan, Chokri Topkhana, Jaipur.

6.       Labna D/o Late Vasiulla, R/o House No. 4149, Mohalla
         Kayamkaniyan, Chokri Topkhana, Jaipur.
7.       Jeeyaulla S/o Sh. Saeedulla Khan, R/o House No. 4149,
         Mohalla Kayamkaniyan, Chokri Topkhana, Jaipur.
                                                                        ----Respondents

For Petitioner(s) : Mr. Vikram Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:24199] (2 of 2) [CW-15959/2019]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /576

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