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Durgadeep Makkad vs Shri O P Gupta And Ors
2023 Latest Caselaw 5193 Raj/2

Citation : 2023 Latest Caselaw 5193 Raj/2
Judgement Date : 21 September, 2023

Rajasthan High Court
Durgadeep Makkad vs Shri O P Gupta And Ors on 21 September, 2023
Bench: Mahendar Kumar Goyal
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 580/2017
                                                                     In
                                                             Appeal No.383/2010

                                   Durgadeep Makkar S/o Late Shri Janak Raj Arora, aged about 37
                                   years
                                                                                                      ----Petitioner
                                                                      Versus
                                   1. Shri O P Gupta, Director (PH), Medical & Health Services,
                                   Rajasthan, Jaipur.
                                   2. Dr. M.P. Chawla, Superintendent, Kamla Nehru TB Traning and
                                   Demonstration Centre, Ajmer
                                                                                                   ----Respondents
                                   For Petitioner(s)        :     None
                                   For Respondent(s)        :     Dr. V.B. Sharma, AAG with
                                                                  Mr. Aman Bhargava



HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

21/09/2023

Learned counsel for the respondents submits that the

petitioner has been paid a sum of Rs.92,656.82 towards NPA. He,

therefore, prays for dismissal of the contempt petition.

In view of the statement made by the learned counsel for the

respondents, this Court is satisfied that there has been substantial

compliance of the order dated 27.07.2010 passed by the

Rajasthan Civil Services Appellate Tribunal, Jaipur.

In view thereof, this contempt petition is dismissed.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/15

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