Citation : 2023 Latest Caselaw 5181 Raj/2
Judgement Date : 21 September, 2023
[2023:RJ-JP:24195]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 275/2008
Sudhir Kumar Parashar S/o Hanuman Prasa;d Pujari, aged 25
years, R/o Behind PHED Office, Shastri Nagar, Ward No.17, Sikar
----Petitioner
Versus
1. Union Of India , Department of Posts, India through
Principal Chief Post Master General, Rajasthan Circle, Jaipur
302 007
2. Deputy Divisional Manager (PLI), Department of Posts
India, Office of the Chief Post Master General, Rajasthan
Circle, Jaipur,.
3. Superintendent of Post Offices, Sikar Division, Head Post
Office, Jatia Bazar, Sikar.
----Respondents
For Petitioner(s) : Mr. Tanmay Dhand For Respondent(s) : Mr. Mukesh Agarwal Mr. Gaurav Jain
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
21/09/2023
Counsel for the petitioners seeks permission to withdraw the
present writ petition.
Permission as sought for is allowed.
Accordingly, the present writ petition is dismissed as
withdrawn.
Since the main petition has been dismissed as withdrawn,
all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /419
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