Ummed Singh Dhankar vs State Of Rajasthan ...
2023 Latest Caselaw 5176 Raj/2

                                   [2023:RJ-JP:24563]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9895/2014

                                   Ummed Singh Dhankar S/o Shri Har Narayan, At Present
                                   Sarpanch Of Gram Panchayat Kithana, Tehsil Chirawa, District
                                   Jhunjhunu Raj.
                                                                                                               ----Petitioner
                                                                              Versus
                                   1.       The      State       Of     Rajasthan         Through          Chief   Secretary,
                                            Government Of Rajasthan, Secretariat, Jaipur.
                                   2.       District Collector, Jhunjhunu Raj..
                                   3.       District Excise Officer, Jhunjhunu Raj .
                                   4.       Tehsildar, Tehsil Chirawa, District Jhunjhunu Raj.
                                   5.       Shri Arun Singh S/o Shri Nagar Singh, Village Kithana,
                                            Tehsil Chirawa, District Jhunjhunu Raj..
                                                                                                            ----Respondents

For Petitioner(s) : Mr. I.R. Sani For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /19

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