M/S Aarogyadhan Medi Health And ... vs Additional Chief Secretary ...
2023 Latest Caselaw 5154 Raj/2

                                   [2023:RJ-JP:24571]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2868/2020

                                   M/s Aarogyadhan Medi Health And Wellness Solutions Pvt. Ltd.,
                                   Is Situated At B-12, Doondlod House, Hawa Sarak Jaipur
                                   Through Authorized Representative Shri Sanjeev Kumar Verma
                                   Son Of Late Sh. Ramji Lal Verma Aged About 50 Years, Resident
                                   Of 36, Shivnagar, Gali No. 2, Jhotwara, Jaipur Rajasthan.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Additional Chief Secretary, Medical Health And Family
                                            Department, Secretariat, Jaipur Rajasthan .
                                   2.       Assistant Drug Controller, Mandir Marg, Mini Swasthya
                                            Bhawan, Sethi Colony, Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /76

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