Sri Sathya Sai Trust vs Assistant Devasthan ...
2023 Latest Caselaw 5153 Raj/2

                                   [2023:RJ-JP:24187]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2636/2021

                                   Sri Sathya Sai Trust, Sri Satya Sai Pg College For Women
                                   Complex, Jawahar Nagar, Bypass, Jaipur-302004 Through Shri
                                   Vivek Gupta, President, Trustee And Convenor Of The Trust.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Assistant Devasthan Commissioner (First), Devasthan
                                            Department, Opp. Hawa Mahal, Jaipur.
                                   2.       Shri Jai Narayan Sharma, J-244, Adarsh Nagar, Jaipur.
                                            (Deleted)
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Neeraj Batra For Respondent(s) : Mr. Ugra Sen Yadav Mr. Alkesh Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to file fresh one, in case, need

arises, on the basis of fresh cause of action.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn,

all other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /241

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