Citation : 2023 Latest Caselaw 5148 Raj/2
Judgement Date : 21 September, 2023
[2023:RJ-JP:24209]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6532/2013
1. Durga Prasad Meena S/O Shri Marchanda Meena, Aged 20
years, R/o Village Kalapara, Post Piplai, Tehsil Thanagazi,
District Alwar (Rajasthan).
2. Hemraj Dhobi S/o Shri Silya Ram Dhobi, Aged 18 years,
R/o Village Nagal Laat, Tehsil Todabhim, (Rajasthan).
District Karauli
3. Rajendra Prasad Mirotha s/o Shri Bharosi Mirotha, Aged 18
years, R/o Village Nagal Laat, Tehsil Todabhim, District
Karauli (Rajasthan).
4. Raju Bairwa S/o Shri Babu Lal Bairwa, Aged 19 years, R/o
Village Ghado, Post Bhanokhar, Tehsil Kathumar, District
Alwar (Rajasthan).
5. Rajkumar S/o Shri Harchand, Aged 20 years, R/o Village
Khudanpuri, Ward No. 40, Tehsil & District Alwar
(Rajasthan).
6. Dhanraj Rawat S/o Shri Ghan Singh Rawat, R/o Saroj
Nagar Colony, Surya Nagar, District Alwar (Rajasthan).
7. Teekam Rawat S/o Shri Gyan Singh Rawat, R/o Saroj Nagar
Colony, Surya Nagar, District Alwar (Rajasthan).
8. Lokesh Jatav S/o Shri Mahesh Chand Jatav, R/o Ambedkar
Mahawa, Colony, Bharatpur Road, Tehsil Mahawa,
(Rajasthan). District Dausa
9. Guru Dayal S/o Shri Vishram, Aged 20 years, R/o Village
Mangleshpur, Post Sethli, Tehsil Ramgarh, District Alwar
(Rajasthan).
10. Ashok Kumar Dewatwal S/o Shri Lallu Ram,, R/o
Village/Post Shahpura, District Alwar (Rajasthan). Tehsil &
District Alwar Rajasthan
11. Chandu Lal S/o Shri Hukam Chandra, Aged 20 years,
R/o Village/Post Bhadurpur, near Bus Stand, District Alwar
Rajashan.
12. Vishram Meena S/o Shri Shimbhu Dayal Meena, Aged
19 years, R/o Villae Birkadi, Tehsil Thanagazi, (Rajasthan).
District Alwar.
13. Manphool Meena s/o Shri Nand Lal Meena, Aged 22
years, R/o Village Munpur, Tehsil Rajgarh, District Alwar
(Rajasthan).
----Petitioners
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[2023:RJ-JP:24209] (2 of 5) [CW-6532/2013]
Versus
1. The State of Rajasthan through the Principal Secretary,
Department of Social Justice & Empowerment, Secretariat,
Jaipur (Rajasthan).
2. The Director (Scholarship Social & Hostel), Department of
Social Justice& Empowerment, G-3/1, Ambedkar Bhawan,
Rajmahal Residency Area, Jaipur Rajasthan
3. The Additional Director (Scholarship & Hostel), Department
of Social Justice & Empowerment, G-3/1, Ambedkar
Bhawan, Rajmahal Residency Area, Jaipur Rajasthan.
4. The Assistant Director, Department of Social Justice &
Empowerment, Kala Kunwa, Alwar Rajasthan.
----Respondents
Connected With S.B. Civil Writ Petition No. 19876/2012
1. Khildadi Ram Bairwa S/o Shri Ganga Sahay Bairwa, Aged 25 years, R/o Village Nuniya Taraf Khedli, Post Natoj, Tehsil Kathumer, District Alwar (Rajasthan).
2. Satish Chand Bairwa S/o Shri Bhairu Sahai Bairwa, Aged 20 years, R/o Village Jadu Bass, Post Natoj, Tehsil Kathumer, District Alwar (Rajasthan).
3. Kamal Kumar Bairwa S/o Shri Ram Karan Bairwa, Aged 21 years, R/o Village Patrakheda, Post Mahuwa Khurd, Tehsil Baswa, District Dausa (Rajasthan).
4. Anil Kumar Bairwa S/o Shri Chhuttan Lal Bairwa, Aged 20 years, R/o Village/ Post Natoj, Tehsil Kathumer, District Alwar (Rajasthan).
5. Mahesh Chand Bairwa S/o Shri Amar Singh Bairwa, Aged 25 years, R/o Village/ Post Natoj, Tehsil Kathumer, District Alwar (Rajasthan).
6. Sanjay Kumar S/o Shri Premchand Bairwa, Aged 24 years, R/o Village/ Post Natoj, Tehsil Kathumer, District (Rajasthan). Alwar
7. Gangadhar S/o Shri Kishori Lal, Aged 28 years, R/o Village Post Katara, Tehsil Nadbai, District Bharatpur (Rajasthan).
8. Ashok Kumar Meena S/o Shri Bachchu Lal, Aged 19 years, R/o Village Post Salwadi, Tehsil Kathumer, (Rajasthan). District Alwar
9. Mahesh Chand Meena S/o Shri Roopa Ram Meena, Aged 25 years, R/o Village Behtu Khurd, Post Behtu Kala, Tehsil
[2023:RJ-JP:24209] (3 of 5) [CW-6532/2013]
Kathumer, District Alwar (Rajasthan).
10. Ram Singh Meena S/o Shri Hari Ram Meena, Aged 18 years, R/o Village Rajpur, Post Baroda Kan, Tehsil Kathumer, Alwar (Rajasthan).
11. Jagram Meena s/o Shri Jagdish Meena, Aged 22 years, R/o Village/Post Bhanokar, Tehsil Kathumer, District Alwar Rajasthan.
12. Ram Chanran Meena S/o Shri Chhote Lal Meena, Aged 21 years, R/o Village Chitar Singh Ka Nangla, Tehsil Kathumer, District Alwar (Rajasthan).
13. Rahul Kumar Meena s/o Shri Yad Ram Meena, Aged 19 years, R/o Village Post Kheda Kalyanpur, Tehsil Kathumer, District Alwar (Rajasthan).
14. Braj Mohan Jatav S/o Shri Ramdhan Jatav, Aged 18 years, Village/Post Kherli Rail, Tehsil Kathumer, District Alwar Rajasthan.
15. Sanjay Kumar Jatav S/o Bali Ram Jatav, Aged 21 years, R/o Village/Post Sonkhri, Tehsil Kathumer, District Alwar Rajasthan
16. Lokesh Kumar Jatav S/o Shri Bhagwan Singh, Aged 21 years, Village Gehlawata,Post Kherli, Tehsil Kathumer, District Alwar (Rajasthan).
17. Hukam Chand Meena s/o Shri Mathura Prasad Meena, Aged 19 years, Village Bhairu Bass, Post Kalwadi, Tehsil Kathumer, District Alwar (Rajasthan).
18. Rohitashva Meena s/o Shri Prakash Chand Meena, Aged 19 years, R/o Village Post Salwadi, Tehsil Kathumer, District Alwar (Rajasthan).
19. Rajesh Kumar Meena s/o Shri Man Singh Meena, Aged 22 years, R/o Village Uadipura, Post Kheda Kalayanpura, Tehsil Kathumer, District Alwar (Rajasthan).
20. Bhagwan Sahai Meena, S/o Shri Girraj Prasad Meena, aged 19 years, R/o Village/Post Akrond, Tehsil Mahuwa District Dausa (Rajasthan).
21. Neeraj Jatav, S/o Shri Hariya Ram Jatav, Aged 18 years, R/o Village/Post Sonkhri, Tehsil Kathumer, District Alwar (Rajasthan).
22. Samay Singh S/o Shri Sohan Lal, Aged 21 years, R/o Village Noorpur, Post Nyotha, Tehsil Nadbai, District Bharatpur (Rajasthan).
23. Devendra S/o Shiv Singh Aged 20 years, R/o Village Nangla Phulwariya, Tehsil Bayana, District Bharatpur
[2023:RJ-JP:24209] (4 of 5) [CW-6532/2013]
(Rajasthan).
24. Bal Ram Meena S/o Shri Mathura Prasad Meena, Aged 18 years, R/o Village/Post Kalwadi, Tehsil Kathumer, District Alwar (Rajasthan).
25. Gajendra Kumar Meena S/o Shri Gopal Meena, Aged 18 years, R/o Village Post Salwadi, Tehsil Kathumer, District Alwar (Rajasthan).
----Petitioners Versus
1. The State of the Principal Secretary, Department of Social Justice Secretariat, Jaipur (Rajasthan). & Government Secretariat, Jaipur Rajasthan
2. The Director (Scholarship Social & Hostel), Department of Social Justice & Empowerment, G-3/1, Ambedkar Bhawan, Rajmahal Residency Area, Jaipur Rajasthan
3. The Additional Director (Scholarship Hostel), Department of Social Justice & Empowerment, G-3/1, Ambedkar Area, Residency Bhawan, Jaipur Rajasthan
4. The Assistant Director, Department Social Justice & Empowerment, Kala Kunwa Alwar (Rajasthan).
----Respondents
For Petitioner(s) : Mr. Mahesh Gupta For Respondent(s) : Ms. Shruti Dixit, Dy.G.C.
Mr. Nalin G. Narain Mr. Ashish Jain, Addl.G.C.
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
21/09/2023
Counsel for the petitioners submits that the present writ
petitions have become infructuous.
In view of the statements made by counsel for the
petitioners, the present writ petitions are dismissed as having
become infructuous.
[2023:RJ-JP:24209] (5 of 5) [CW-6532/2013]
Since the main petitions have been dismissed, all other
pending applications, if any, also stand dismissed.
A copy of this order be placed in connected file.
(GANESH RAM MEENA),J
ARTI SHARMA /13-14
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