Durga Prasad Verma S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5141 Raj/2

Citation : 2023 Latest Caselaw 5141 Raj/2
Judgement Date : 20 September, 2023

Rajasthan High Court

Durga Prasad Verma S/O Shri ... vs State Of Rajasthan ... on 20 September, 2023

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:24012]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               7719/2019

                                   Durga Prasad Verma S/o Shri Ramjidas Verma, R/o
                                   C-87, Chandrabardai Nagar, Ajmer, Raj. (Accused
                                   Presently In Central Jail, Ajmer).
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Rajveer Gurjar, Adv., for Mr. Veyankatesh Garg, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

20/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /1150