Vikram Singh Shekhawat S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5140 Raj/2

                                   [2023:RJ-JP:24026]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                                2505/2023

                                   Vikram Singh Shekhawat S/o Shri Bajrang Singh
                                   Shekhawat,           R/o    Flat    No.     T-2,     Plot    No.   65,
                                   Choudhary Rodu              Ram      Nagar, Patrakar           Colony,
                                   Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Smt. Batla Devi W/o Banchi Nagarwal, R/o
                                          Plot No. 56, Badh Devri, Mansarovar, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Ms. Dipti Jindal, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

20/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /942

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