Rajasthan High Court
Gisa Lal And Ors Thr Lrs vs Late Shri Mishri Lal Thr Lrs ... on 20 September, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:23958]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Restoration Application No. 404/2018
In
S.B. Civil Second Appeal No.597/2017
1. Gisa Lal S/o Peeru
2. Noratmal S/o Peeru
3. Basant S/o Peeru
4. Khemraj S/o Mohan Lal
5. Ratan Lal S/o Mohan Lal
6. Girdhar Lal S/o Mohan Lal
7. Bheru S/o Kesari Mal (Since Deceased through Lrs)
7/1. Deep Chand S/o Bheru Deceased
7/1/1. Kaushllya W/o Deep Chand
7/1/2. Mangi Lal S/o Deep Chand Deceased
7/1/2/1. Baby W/o Mangi Lal
7/1/2/2. Yogesh S/o Mangi Lal
7/1/2/3. Gauri Shankar S/o Mangi Lal
7/1/2/4. Mohit S/o Mangi Lal
7/1/3. Ashok Kumar S/o Deep Chand
7/1/4. Mintu S/o Deep Chand
7/1/5. Kiran D/o Deep Chand
7/1/6. Nikki D/o Deep Chand
7/2. Gheesu Lal S/o Bheru
7/3. Kalu Ram S/o Bheru
7/3. Kanta D/o Bheru
8. Ramesh S/o Chand Mal
9. Suresh S/o Chand Mal
10. Dwarka S/o Chand Mal
11. Raju S/o Johari Lal
12. Jagdish S/o Kesari Mal
13. Bhanwar S/o Gokal
14. Babu S/o Mohan
15. Om S/o Madan Lal
16. Jagdish S/o Kesari Mal,
17. Baluram S/o Peeru
18. Gajendra S/o Balu
19. Vindu S/o Madan
20. Prithviraj S/o Peeru
21. Sobhagmal S/o Ganesh
22. Gheesu S/o Bheru
23. Chand Mal S/o Ganesh Since Deceased Through Lrs
(Downloaded on 11/11/2023 at 08:11:30 PM)
[2023:RJ-JP:23958] (2 of 3) [CRES-404/2018]
23/1. Kamla D/o Chand Mal
23/2. Maini Bai D/o Chand Mal
23/3. Rameshwar S/o Chand Mal
23/4. Suresh Chand S/o Chand Mal
24. Ram Prasad S/o Ganesh
25. Pappu S/o Mohan
26. Khemraj S/o Peeru
27. Manphool S/o Peeru Since Deceased Through Lrs
27/1. Prem W/o Manphool
27/2. Satyanarayan S/o Manphool
27/3. Habuda S/o Manphool
27/4. Sunil S/o Manphool
27/5. Bablu S/o Manphool
27/6. Shimla D/o Manphool
27/7. Sita D/o Manphool
28. Chand Mal S/o Peeru
29. Mahaveer S/o Peeru
30. Kalu S/o Shopal
31. Madan S/o Shopal (Since deceased through Lrs)
31/1. Surji D/o Mada
31/2. Chanda D/o Madan
31/3. Manju D/o Madan
31/4. Gulab Chand S/o Madan
31/5. Om Prakash S/o Madan, All R/o Kekri, Tehsil Kekri,
Distt. Ajmer.
----Appellants/Respondents/Defendants
Versus
Late Shri Mishri Lal S/o Nemi Chand Since Deceased
Through Lrs
1. Prem Chand S/o Mishri Lal
2. Prassan Kumar S/o Mishri Lal
3. Sajjan Kumar S/o Mishri Lal
4. Rajendra Kumar S/o Mishri Lal
5. Pawan Kumar S/o Mishri Lal
6. Shushila D/o Mishri Lal
7. Nirmala D/o Mishri Lal, All R/o Kekri, Tehsil Kekri,
Ajmer.
----Respondents/Appellants/Plaintiffs
For Petitioner(s) : Mr. Vafik Choudhary with
Mr. Devendra Sharma for
[2023:RJ-JP:23958] (3 of 3) [CRES-404/2018]
Mr. Bal Ram Vashisth
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
20/09/2023
For the reasons stated in the restoration application, the
same is allowed subject to cost of ₹5,000/-.
The orders dated 02.11.2017 passed by this Court & dated
20.04.2018 passed by Deputy Registrar (Judl.) are recalled. The
SB Civil Second Appeal No.597/2017 shall stand restored to its
original number provided the defects in it are cured and the
aforesaid cost is deposited by the applicants/appellants with the
Litigants Welfare Fund within a period of two weeks from today
failing which this order shall stand recalled and the restoration
application shall stand dismissed without reference to the Court.
(MAHENDAR KUMAR GOYAL),J
Manish/84
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